B. Khadala Patra vs Dillip Kumar Patra And Another
2022 Latest Caselaw 1356 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                         MACA No.104 of 2020

                  B. Khadala Patra                            ....         Appellants
                                                                             None
                                            -versus-
                  Dillip Kumar Patra and another              ....        Respondents

                              CORAM:
                              JUSTICE B. P. ROUTRAY
                                             ORDER

15.02.2022 Order No.

02. 1. None appears on behalf of the Appellant on call.

2. Certified copy of the impugned judgment be filed within a period of seven days, failing which, the appeal shall stand dismissed without further reference to the Bench.

( B.P. Routray) Judge

B.K. Barik