Superintendent Archaeologist ... vs Dillip Chandra Kanungo And Others
2022 Latest Caselaw 1316 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                    F.A.O. No.699 of 2020

               Superintendent Archaeologist and
               another                               ....       Appellants
                                      Mr.Bhabani Shankar Rayaguru(C.G.C)

                                          -versus-

               Dillip Chandra Kanungo and others     ....       Respondents
                        Mr.Ramakanta Acharya, Advocate for Respondent No.1

                          CORAM:
                          JUSTICE B. P. ROUTRAY
                                        ORDER

14.02.2022 Order No.

9. 1. Heard Mr.B.S.Rayaguru, learned Central Government Counsel for the Appellants and Mr.Ramakanta Acharya, learned Advocate for Respondent No.1.

2. Hearing concluded. Judgment reserved.

( B.P. Routray) Judge

CRBiswal