Sabita Jena vs Lelin Jena And Another
2022 Latest Caselaw 1275 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                         MACA No.751 of 2016
                    Sabita Jena                                ....           Appellant
                                                    Mr. Satyabhusan Das, Advocate
                                                -versus-
                    Lelin Jena and Another                     ....        Respondents
                                  Mr. Subrat Satpathy, counsel for Respondent No.2

                               CORAM:
                               SHRI JUSTICE B. P. ROUTRAY
                                              ORDER

11.02.2022 Order No.

11. 1. Heard Mr. S. Das, learned counsel for the claimant - Appellant and Mr. S. Satpathy, learned counsel for the insurer - Respondent No.2.

2. Hearing concluded. Judgment reserved.

( B.P. Routray) Judge M.K.Panda