Bank Of India vs Sanatan Sahoo & Another
2022 Latest Caselaw 1239 Ori

Citation : 2022 Latest Caselaw 1239 Ori
Judgement Date : 10 February, 2022

Orissa High Court

Bank Of India vs Sanatan Sahoo & Another on 10 February, 2022

              IN THE HIGH COURT OF ORISSA AT CUTTACK
                          SA No.118 of 1991

            Bank of India                          ....          Appellant
                                                    Mr. P.Kar, Advocate


                                        -versus-
            Sanatan Sahoo & Another                ....         Respondent



                     CORAM:
                     MR. JUSTICE D.DASH
                                 ORDER

10.02.2022 Order No.

18. This matter is taken up through Hybrid Arrangement (virtual/physical mode).

Heard learned counsel for the Appellant. Hearing is concluded. Judgment is reserved.

(D.Dash) Judge

Aks

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