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Harihar Das Adhikary And Others vs Harish Chandra Sahu And Others
2022 Latest Caselaw 1121 Ori

Citation : 2022 Latest Caselaw 1121 Ori
Judgement Date : 7 February, 2022

Orissa High Court
Harihar Das Adhikary And Others vs Harish Chandra Sahu And Others on 7 February, 2022
                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                         RSA No.284 of 2019
                    Harihar Das Adhikary and Others           ....             Appellants
                                             Mr. Dinesh Kumar Mohanty, Advocate
                                                -versus-
                    Harish Chandra Sahu and Others            ....        Respondents



                              CORAM:
                              SHRI JUSTICE B. P. ROUTRAY
                                             ORDER

7.2.2022 Order No.

08. 1. Heard Mr. D.K. Mohanty, learned counsel for the Appellants.

2. The present appeal is against confirming judgment of the learned trial court and 1st Appellate court which were dismissed ex- parte against the Defendant - Respondents.

3. Upon hearing Mr. Mohanty, learned counsel for the Appellant, no substantial question is seen in favour of the Appellant.

4. The appeal is accordingly dismissed.

( B.P. Routray) Judge M.K.Panda

 
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