Bipin Suna vs State Of Odisha
2022 Latest Caselaw 1113 Ori

            IN THE HIGH COURT OF ORISSA AT CUTTACK

                          CRLA No. 716 of 2021

                Bipin Suna                        ....      Appellant

                             Mr.R.L. Pattnaik, Advocate
                                   -versus-
                State of Odisha              ....    Respondent

                              Ms. Susamarani Sahoo,
                              Addl. Standing Counsel



                                     CORAM:

                             JUSTICE S.K. SAHOO
                                      ORDER

Order No. 07.02.2022

02. This matter is taken up through Hybrid Arrangement (Video Conferencing/Physical Mode).

Learned counsel for the appellant submits that today he has supplied the copy of the appeal memo along with the impunged judgment to the learned counsel for the State.

List this matter in the week commencing from 14.02.2022 for admission.

( S.K. Sahoo) Judge P // 2 //