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Nihar Ranjan Mandal And Others vs Union Of India
2022 Latest Caselaw 7638 Ori

Citation : 2022 Latest Caselaw 7638 Ori
Judgement Date : 22 December, 2022

Orissa High Court
Nihar Ranjan Mandal And Others vs Union Of India on 22 December, 2022
                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                          FAO No.490 of 2022

                   Nihar Ranjan Mandal and others                ....          Appellants
                                                               Mr. D. Patnaik, Advocate
                                                -versus-
                   Union of India                               ....       Respondent
                                                               Mr. G. Mohanty, C.G.C.

                                  CORAM:
                                  JUSTICE B. P. ROUTRAY

                                              ORDER

22.12.2022 Order No.

01. 1. It is submitted that the authenticated free copy of the impugned judgment is filed today morning.

2. Office is directed to verify the same and proceed.

3. Mr. G. Mohanty, learned C.G.C. appears for the Respondent- Union of India. His name be indicated in the cause list as well as in the brief.

4. List this matter on 25th January, 2023.

( B.P. Routray) Judge

B.K. Barik

 
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