Janaki Ballav Mohanty vs Principal Secretary To Govt
2022 Latest Caselaw 7588 Ori

            IN THE HIGH COURT OF ORISSA AT CUTTACK
                      W.P.(C). No.27906 of 2019

Janaki Ballav Mohanty                 .....                        Petitioner
                                                   Miss. D. Mahapatra, Adv.
                                      Vs.
Principal Secretary to Govt.,         .....                 Opposite Parties
Department of Water Resources
(DOWR), Bhubaneswar & others
                                                       Mr. S.K. Samal, AGA

                                                       Mr. S.K. Behera, Adv.
                                                      (for O.P. Nos. 2 and 3)

                   CORAM: JUSTICE SANJAY KUMAR MISHRA

                                        ORDER

20.12.2022 Order No. The matter is taken up through hybrid mode.

05.

2. A prayer is made on behalf of Mr. C. Anand Rao, learned Senior Advocate, who is appearing for Opposite Party Nos. 2 and 3, for further time to examine as to whether the case of the Petitioner is covered by the judgment of the apex Court, so also judgment of this Court, as detailed in the previous Order dated 09.12.2022.

3. Matter be listed on 22.12.2022 under the heading "For Orders", as prayed for.

                                            (S.K. MISHRA)
Padma                                          JUDGE