Nesar Ahmed Khan vs State Of Orissa & Others
2022 Latest Caselaw 7473 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                  WPCRL No. 160 of 2021
      Nesar Ahmed Khan                         .........                   Petitioner
                                                           Ms. S. Sahoo, Advocate
                                               Versus
      State of Orissa & Others                 ..........              Opposite Parties
                                                                Mr. J. Katikia, AGA
                                                       Mr. Anshuman Ray, Advocate

      CORAM:
                             JUSTICE S. TALAPATRA
                             JUSTICE SAVITRI RATHO
                                           ORDER

15.12.2022 Order No.

13.

1. This matter is taken up through Hybrid Mode.

2. Heard Ms. S. Sahoo, learned counsel appearing for the petitioner, Mr. J. Katikia, learned Additional Government Advocate appearing for the opposite parties no.1 to 4 and Mr. Anshuman Ray, learned counsel appearing for the opposite parties no.6 to 11.

3. Hearing is concluded and judgment is reserved.

                                                                (S. Talapatra)
                                                                     Judge




                                                                (Savitri Ratho)
        puspa                                                       Judge