The Commissioner vs M/S. Tata Iron & Steel Company Ltd
2022 Latest Caselaw 7361 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                        OTAPL Nos. 20, 11, 13, 14, 15, 16, 17 & 18 of 2010

              The Commissioner, Central Excise,      ....           Appellant
              Customs and Service Tax,
              Bhubaneswar-I Commissionerate
                     Mr. Choudhury Satyajit Mishra, Senior Standing Counse
                              (GST, Customs & Central Excise Department)

                                          -versus-

              M/s. Tata Iron & Steel Company Ltd.,       ....        Respondent
              (TISCO)
                                                                         None


                         CORAM:
                         THE CHIEF JUSTICE
                         JUSTICE M.S. RAMAN

                                           ORDER

13.12.2022 Order No.

02. In view of the judgment dated 29th November, 2022 passed by this Court in OTAPL Nos.10, 12 & 19 of 2010 (The Commissioner of Central Excise, Customs & Service Tax, Bhubaneswar-I Commissionerate, Bhubaneswar v. M/s. Tata Iron & Steel Company Ltd., TISCO), all these appeals are dismissed.

(Dr. S. Muralidhar) Chief Justice

(M.S. Raman) Judge S. Behera