Sakta Mishra And Another vs Santosh Kumar Mishra And Others
2022 Latest Caselaw 7256 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   CRLMC No.2398 of 2016

                   Sakta Mishra and another               ....            Petitioners
                                                          Mr. S. K. Dash, Advocate
                                          -versus-
                   Santosh Kumar Mishra and others        ....           Opp. Parties

                                          CORAM:
                                   JUSTICE G. SATAPATHY
                                           ORDER

Order No.                                 09.12.2022

    08.       1.      This matter is taken up through Hybrid Arrangement (Virtual
              /Physical Mode).

2. None appears for the Opposite Parties despite valid service.

3. Heard learned counsel for the Petitioners.

3. Hearing is concluded and Judgment is reserved.

( G. Satapathy) Judge Priyajit