The Managing vs Mousumi Mohanty
2022 Latest Caselaw 7228 Ori

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                             W.P.(C) No.19583 of 2022
                               (Through hybrid mode)


                 The Managing                      ....           Petitioners
                 Director/Directors, M/s. Kalinga
                 Media and Entertainment Pvt.
                 Ltd., Bhubaneswar and another
                                               Mr. Gopinath Sethi, Advocate

                                          -versus-
                 Mousumi Mohanty                      ....       Opposite Party

                                                  Mr. Susant Dash, Advocate


                    CORAM:

                    JUSTICE ARINDAM SINHA
                    JUSTICE SANJAY KUMAR MISHRA

                                          ORDER

Order No.                                08.12.2022

      06.   1.      Mr. Sethi, learned advocate appears on behalf of petitioner

while Mr. Dash, learned advocate for opposite party.

2. Hearing is concluded and judgment reserved.

                                                 (Arindam Sinha)
                                                      Judge


                                                  (S.K. Mishra)
P.Pradhan                                             Judge