Biranchi Pradhan vs State Of Odisha
2022 Latest Caselaw 7221 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                     CRLMC No.2459 of 2016

                   Biranchi Pradhan                    ....           Petitioner
                                                 Mr. R.K. Mahapatra, Advocate
                                             -versus-
                   State of Odisha                      ....           Opp. Party
                                                         Mr. S.S. Pradhan, AGA

                                            CORAM:
                                     JUSTICE G. SATAPATHY
                                             ORDER

Order No.                                   08.12.2022

   09.        1.      This matter is taken up through Hybrid Arrangement (Virtual
              /Physical Mode).

2. Heard Mr. R.K. Mahapatra, learned counsel for the petitioner and Mr. S.S. Pradhan, learned Additional Government Advocate for the State-O.P.

3. Hearing is concluded and Judgment is reserved.

(G. Satapathy) Judge Subhasmita