State Of Odisha vs M/S. K.K. Roller Flour Mills (P) ...
2022 Latest Caselaw 7172 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                                      STREV No.13 of 2016

             State of Odisha                           ....           Petitioner
                                                       Mr. S.K. Pradhan, ASC
                                          -versus-
             M/s. K.K. Roller Flour Mills (P) Ltd.     ....        Opposite Party
                                                                          None

                        CORAM:
                        THE CHIEF JUSTICE
                        JUSTICE M. S. RAMAN

                                         ORDER

07.12.2022 Order No.

03. 1. Learned counsel for the State seeks time to examine whether the issue urged already stands covered by any judgment of this Court.

2. At the request of the learned counsel for the State, list on 12th April, 2023. In the meanwhile, defects be removed.

(Dr. S. Muralidhar) Chief Justice

(M. S. Raman) Judge Laxmikant