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Bipin Bihari Mohanty & Anr vs Purnima Mohanty Since Dead Her
2022 Latest Caselaw 7096 Ori

Citation : 2022 Latest Caselaw 7096 Ori
Judgement Date : 5 December, 2022

Orissa High Court
Bipin Bihari Mohanty & Anr vs Purnima Mohanty Since Dead Her on 5 December, 2022
                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 W.P.(C) NO.5892 OF 2004

              Bipin Bihari Mohanty & anr.             ....             Petitioners

                                                           Mr.B.K.Mohanty, Adv.

                                          -versus-


              Purnima Mohanty since dead her          ....       Opposite Party(s)
              legal heirs, Chaitanya Mohanty & ors.
                                                           Mr.B.M.Patnaik, Adv.
                                                            Mr.B.P.Nayak, Adv.
                                                            Mr.S.Mohanty, Adv.

                        CORAM:
                        JUSTICE BISWANATH RATH
                                        ORDER

5.12.2022 Order No.

19. 1. This Writ Petition stands dismissed, vide judgment passed in

separate sheets.

(Biswanath Rath) Judge M.K.Rout

 
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