Sunil Kumar Mohapatra vs State Of Odisha & Others
2022 Latest Caselaw 7036 Ori

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                              W.P.(C) No.16209 of 2020

                 Sunil Kumar Mohapatra                  ....          Petitioner

                                      Mr. M. Pati,
                                      Advocate

                                             -versus-
                 State of Odisha & others               .... Opposite Parties

                                      Mr. S.K. Samal,
                                      Additional Government Advocate

                  CORAM: JUSTICE SANJAY KUMAR MISHRA
                                       ORDER

Order No. 01.12.2022

03. 1. This matter is taken up through hybrid mode.

2. Heard Mr. M. Pati, learned Counsel for the Petitioner and Mr. S.K. Samal, learned Additional Government Advocate for the State.

3. Hearing is concluded.

4. Judgment is reserved.

Prasant (S. K. Mishra) Judge