Harasa @ Harsha Behera And Others vs State Of Odisha
2022 Latest Caselaw 4330 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                          CRA No. 207 of 2000


                  Harasa @ Harsha Behera and Others ....             Appellants
                                               Mr. Samir Ku. Mishra, Advocate

                                              -versus-
                  State of Odisha                            ...          Respondent
                                       Mrs. Saswata Patnaik, Addl. Govt. Advocate

                  CORAM:
                  THE CHIEF JUSTICE
                  JUSTICE CHITTARANJAN DASH
                                             ORDER

Order No. 30.08.2022

17. Hearing concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(Chittaranjan Dash) Judge S.K. Jena/Secy.