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Indramani Nayak vs State Of Odisha & Others
2022 Latest Caselaw 4325 Ori

Citation : 2022 Latest Caselaw 4325 Ori
Judgement Date : 30 August, 2022

Orissa High Court
Indramani Nayak vs State Of Odisha & Others on 30 August, 2022
              IN THE HIGH COURT OF ORISSA AT CUTTACK

                           W.P.(C) No.7761 of 2018

            Indramani Nayak                       ....            Petitioner

                                           Mr. A.K.Pattnaik, Advocate



                                       -versus-
            State of Odisha & others              ....      Opposite Parties

                                            Addl. Government Advocate

                                            Mr.J.P.Nanda, Advocate
                                            (for O.P.No.5)

                     CORAM:

                               JUSTICE SASHIKANTA MISHRA
                                      ORDER

30.8.2022.

Order No.

5. 1. This matter is taken up through hybrid mode.

2. Hearing concluded. Judgment is reserved.

(Sashikanta Mishra) Judge

 
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