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State Of Odisha And Others vs Manoj Kumar Satpathy And Others
2022 Latest Caselaw 4296 Ori

Citation : 2022 Latest Caselaw 4296 Ori
Judgement Date : 29 August, 2022

Orissa High Court
State Of Odisha And Others vs Manoj Kumar Satpathy And Others on 29 August, 2022
                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                     W.A. No. 751 of 2022

              State of Odisha and others                  ....        Appellants
                                                             Mr. M.K. Khuntia
                                               Additional Government Advocate
                                            -versus-

              Manoj Kumar Satpathy and others       ....       Respondents
                                          Mr. B. Routray, Senior Advocate


                          CORAM:
                          THE CHIEF JUSTICE
                          JUSTICE CHITTARANJAN DASH


                                           ORDER

Order No. 29.08.2022

01. In view of the Judgment dated 13th July, 2022 of the Division Bench of this Court in W.A. No.778 of 2021, the present writ appeal is also disposed of in the same terms.

(Dr. S. Muralidhar) Chief Justice

(Chittaranjan Dash) Judge S. Behera

 
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