Bharat Chandra Roul vs State Of Odisha
2022 Latest Caselaw 4295 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                     CRA No.87 of 1995

               Bharat Chandra Roul                       ....          Appellant
                                                Mr. Saroj Kumar Mohanty and
                                         Mr. Manoj Kumar Mohanty, Advocates
                                          -versus-
               State of Odisha                          ....         Respondent
                                                     Mr. Prasanna Kumar Pani,
                                     Standing Counsel for Vigilance Department


                CORAM:

                 THE CHIEF JUSTICE
                 JUSTICE CHITTARANJAN DASH
                                          ORDER

Order No. 29.08.2022

19. Hearing is concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(Chittaranjan Dash) Judge M. Panda