Rajendra Kumar Sahoo vs Aswini Kumar Mohapatra
2022 Latest Caselaw 4261 Ori

Citation : 2022 Latest Caselaw 4261 Ori
Judgement Date : 26 August, 2022

Orissa High Court

Rajendra Kumar Sahoo vs Aswini Kumar Mohapatra on 26 August, 2022

              IN THE HIGH COURT OF ORISSA AT CUTTACK

                           CRLREV No.182 of 2015

            Rajendra Kumar Sahoo                   ....             Petitioner

                                                  Mr. D.K.Biswal,
                                                  Advocate


                                       -versus-
            Aswini Kumar Mohapatra                 ....         Opposite Party

                                              Mr. A. Pattnaik,
                                              Advocate

                     CORAM:

                               JUSTICE SASHIKANTA MISHRA
                                      ORDER

26.8.2022.

Order No.

11. 1. This matter is taken up through hybrid mode.

2. Hearing concluded. Judgment is reserved.

(Sashikanta Mishra) Judge

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