Bhabagrahi Patri vs State Of Odisha & Ors
2022 Latest Caselaw 4224 Ori

                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                WPC(OA) NO.807 OF 2017

             Bhabagrahi Patri                        ....              Petitioner

                                                            Mr.K.C.Sahu, Adv.

                                         -versus-


             State of Odisha & ors.                  ....      Opposite Party(s)

                                                            Mr.S.Mishra, ASC

                       CORAM:
                       JUSTICE BISWANATH RATH
                                        ORDER

25.8.2022 Order No.

1. 1. Place this matter on 29.8.2022, as Mr.S.Mishra, learned ASC

expresses his inability to proceed in the matter in absence of Brief.

Learned counsel for the Petitioner is directed to serve a copy of the

Writ Petition involved as well as copy of the judgment sought to be

covering the case of the Petitioner in course of the day.

(Biswanath Rath) Judge M.K.Rout