Kaupinidhari Mahima Samaj And vs Mahima Goosain Bije And Others
2022 Latest Caselaw 4172 Ori

                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                      CMP No. 627 OF 2022
                      Kaupinidhari Mahima Samaj and        ....      Petitioner
                      another
                                            Mr. Susanta Kumar Dash, Advocate
                                                -versus-
                    Mahima Goosain Bije and others            .... Opp. Parties
                                         Mr. Dwarika Prasad Mohanty, Advocate
                                                   (For Opp. Party Nos.1,2 and 4)
                         CORAM:
                        JUSTICE K.R. MOHAPATRA
                                          ORDER

     Order No.                           24.08.2022
      5.         1.    This matter is taken up through hybrid mode.

2. Heard learned counsel for the parties.

3. Hearing is concluded. Judgment is reserved.

4. Learned counsel for the parties may file their written note of submission within seven days serving copy thereof on the other side.

(K.R. Mohapatra) Judge

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