[email protected] Dehury vs Collector
2022 Latest Caselaw 4086 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                          RSA No.44 of 2021

                   [email protected] Dehury                       ....          Appellant
                                                          Mr. S.K. Mishra, Advocate
                                             -versus-
                   Collector, Dhenkanal and another           ....        Respondents
                                                             Mr. B. Panigrahi, A.S.C.

                                CORAM:
                                JUSTICE B. P. ROUTRAY

                                              ORDER

22.08.2022 Order No.

02. 1. List this matter on 12th September, 2022 as prayed for by Mr. S.K. Mishra, learned counsel for the Appellant and he undertakes to file the certified copies of the appellate court's judgment within seven days.

( B.P. Routray) Judge

B.K. Barik