M/S. Royal Sundaram Alliance vs Smt. Padmabati Das And Anoher
2022 Latest Caselaw 4069 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     MACA No.254 of 2018
                    M/s. Royal Sundaram Alliance
                    Insurance Company Ltd., represented        ....           Appellant
                    by its Manager
                                                          Mr. S.K. Sahoo, Advocate
                                               -versus-
                    Smt. Padmabati Das and Anoher              ....         Respondents



                              CORAM:
                              SHRI JUSTICE B. P. ROUTRAY
                                             ORDER

17.8.2022 Order No.

Misc. Case No.454 of 2018

03. 1. The matter is taken up through hybrid mode.

2. Since certified copy of the impugned judgment has been filed in the connected appeal, i.e. MACA No.247 of 2018, filing of the same in the present appeal is dispensed with.

3. The Misc. Case is disposed of.

MACA No.254 of 2018

04. 4. Issue notice to the Respondents by Registered Post with A.D. for which requisites be filed within three working days.

5. List the matter on 13th October, 2022.

( B.P. Routray) Judge M.K.Panda