Padma Charan Sahu vs State Of Odisha
2022 Latest Caselaw 3928 Ori

               IN THE HIGH COURT OF ORISSA AT CUTTACK
                           CRLA No. 479 of 2022
               Padma Charan Sahu                  ........           Appellant
                                                  Mr. N.N. Mohapatra, Advocate
                                       -versus-
               State of Odisha                     ......            Respondent
                                                        Mr. S.S. Kanungo, AGA

                           CORAM:
                           JUSTICE S. TALAPATRA
                           JUSTICE M.S. SAHOO
                                   ORDER

11.08.2022 Order No.

04. 1. This matter is taken up through hybrid mode.

2. Heard Mr. N.N. Mohapatra, learned counsel appearing for the Appellant and Mr. S.S. Kanungo, learned Additional Government Advocate appearing for the State.

3. Hearing is complete.

4. Judgment is reserved.

(S. Talapatra) Judge

[

(M.S. Sahoo) Judge Murmu