Madhav Soren vs State Of Odisha And Others
2022 Latest Caselaw 3636 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                    W.P.(C) No.7584 of 2014

              Madhav Soren                               ....          Petitioner
                                                       Mr. P.K. Das, Advocate
                                          -versus-
              State of Odisha and others              .... Opposite Parties
                            Mr. Ishwar Mohanty, Additional Standing Counsel

                          CORAM:
                          THE CHIEF JUSTICE
                          JUSTICE R.K. PATTANAIK

                                           ORDER

01.08.2022 Order No.

04. Hearing is concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(R.K. Pattanaik) Judge S.K. Guin