The Divisional Manager vs Mamata Senapati And Another
2022 Latest Caselaw 2363 Ori

                              IN THE HIGH COURT OF ORISSA AT CUTTACK
                                               MACA No.999 of 2019
                      The Divisional Manager, M/s.Oriental ....           Appellant
                      Insurance Company Limited
                                                          Mr. A.A. Khan, Advocate
                                                -versus-
                      Mamata Senapati and another            ....      Respondents
                                       Mr. D.C. Dey, Advocate for Respondent No.1

                                  CORAM:
                                  JUSTICE B. P. ROUTRAY

                                                  ORDER

25.04.2022 Order No. I.A. No.151 of 2022

04. 1. Filing of certified copy of the impugned judgment is dispensed with since the same has been filed in the connected appeal, i.e., MACA No.1001 of 2019.

2. I.A. is disposed of.

MACA No.999 of 2019

3. Office is directed to complete the SR within 10 days.

4. List this matter on 28th June, 2022.

( B.P. Routray) Judge

B.K. Barik