Sarathi Banichor vs State Of Odisha
2022 Latest Caselaw 2331 Ori

                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                   JCRLA No.79 of 2006

            Sarathi Banichor                        ....             Appellant
                                         Mr. Purna Chandra Behera, Advocate
                                         -versus-
            State of Odisha                         ....          Respondent
                                                        Mr. J. Katikia, AGA
                      CORAM:
                      THE CHIEF JUSTICE
                      JUSTICE R. K. PATTANAIK
                                       ORDER

21.04.2022 Order No.

06. 1. Hearing is concluded. Judgment is reserved.

(Dr. S. Muralidhar) Chief Justice

(R. K. Pattanaik) Judge

TUDU