Bhadra @ Bhadri Mahar vs State Of Odisha
2022 Latest Caselaw 2290 Ori

               IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   CRLA No.220 of 2021

     Bhadra @ Bhadri Mahar            .........                      Appellant
                                                          Mr. Udit Ranjan Jena, Adv.

                                      -Versus-

     State of Odisha                  ........                       Respondent
                                                           Mr. S.S. Kanungo, AGA

                                      CORAM:

                                      JUSTICE C.R. DASH
                                      JUSTICE M.S. SAHOO

                                             ORDER

19.04.2022

Order No.

02. 1. This matter is taken up through Hybrid Arrangement (Virtual/ Physical Mode).

2. List this matter along with CRLA No.221 of 2021.

3. Learned counsel for the appellant is directed to file requisite petition for dispensing with filing of certified copy of the Judgment.

............................... C.R. Dash, J.

............................... M.S. Sahoo, J.

Subha