Umesh Chandra Dora vs State Of Odisha And Others
2022 Latest Caselaw 2197 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                      W.P.(C). No. 7673 of 2021

              Umesh Chandra Dora                           ....          Petitioner
                                             Mr. Purusottam Chuli, Advocate
                                         -versus-
              State of Odisha and others              .... Opposite Parties
                                              Mr. Debakanta Mohanty, AGA

                          CORAM:
                          THE CHIEF JUSTICE
                          JUSTICE R. K. PATTANAIK

                                           ORDER

Order No. 11.04.2022

03. 1. This matter is taken up by a separate notice.

2. Judgment is reserved along with W.P.(C).No.13666 of 2020.

(Dr. S. Muralidhar) Chief Justice

(R. K. Pattanaik) Judge S. Behera