Manoranjan Das vs State Of Odisha
2022 Latest Caselaw 2194 Ori

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                      CRLMC No.652 of 2022
                  Manoranjan Das                                ....           Petitioner
                                                     Mr. S.K. Bhanjadeo, Advocate
                                               -versus-
                  State of Odisha                               ....          Opp. Party
                                    Mr. P.K. Mohanty, Additional Standing Counsel

                                CORAM:
                                SHRI JUSTICE B. P. ROUTRAY
                                             ORDER

11.4.2022 Order No.

02. 1. Heard Mr. S.K. Bhanjadeo, learned counsel for the Petitioner and Mr. P.K. Mohanty, learned Additional Standing Counsel for State

- Opposite Party.

2. Hearing concluded. Judgment reserved.

( B.P. Routray) Judge M.K.Panda