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Smt. Laxmipriya Jena vs Sri Pradyumna Kumar Jena
2022 Latest Caselaw 2174 Ori

Citation : 2022 Latest Caselaw 2174 Ori
Judgement Date : 8 April, 2022

Orissa High Court
Smt. Laxmipriya Jena vs Sri Pradyumna Kumar Jena on 8 April, 2022
                IN THE HIGH COURT OF ORISSA AT CUTTACK

                                MATA No.16 of 2017


     Smt. Laxmipriya Jena                  .........                Appellant
                                                    Mr. Bhaktahari Mohanty, Sr. Adv.

                                    -Versus-


     Sri Pradyumna Kumar Jena              ..........               Respondent


                                    CORAM:

                                    JUSTICE C.R. DASH
                                    JUSTICE M.S. SAHOO

                                            ORDER

08.04.2022

Order No.

03. 1. This matter is taken up through Hybrid Arrangement (Virtual/Physical Mode).

2. Certified copy of the trial court Judgment shall be filed within two weeks, as undertaken by learned counsel for the appellant.

3. Office is directed to verify the same and proceed accordingly.

............................... C.R. Dash, J.

............................... M.S. Sahoo, J.

Subha

 
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