Ramesh Chandra Satapathy vs State Of Odisha And Others
2022 Latest Caselaw 2153 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                                       W.P.(C) No.7900 of 2022


            Ramesh Chandra Satapathy                  ....         Petitioner
                                            Dr. Purusottam Chuli, Advocate
                                       -versus-
            State of Odisha and others               .... Opposite Parties
                                             Mr. Debakanta Mohanty, AGA

                   CORAM:
                   THE CHIEF JUSTICE
                   JUSTICE R. K. PATTANAIK

                                          ORDER

Order No. 07.04.2022

01. 1. Hearing is concluded.

2. Judgment is reserved along with W.P.(C) No.13666 of 2020.

(Dr. S. Muralidhar) Chief Justice

(R. K. Pattanaik) Judge M. Panda