Srinibas Sahu vs Rangabati @ Rangalata Sahu & Ors
2022 Latest Caselaw 2152 Ori

                            IN THE HIGH COURT OF ORISSA AT CUTTACK
                                        W.P.(C) No.7665 of 2022


                       Srinibas Sahu                          ....          Petitioner(s)
                                                                      Mr. T.K. Mishra,
                                                                             Advocate

                                                  -versus-

                       Rangabati @ Rangalata Sahu & Ors. ....          Opposite Party(s)


                                 CORAM:
                                 JUSTICE BISWANATH RATH
                                             ORDER

          Order No.                         07.04.2022
                 01.   1.      Learned counsel for Petitioner is directed to bring the

judgment of this Court involving similar issue in respect of the Angul District.

2. List this matter on Monday (11th April, 2022).

(Biswanath Rath) Judge Ayaskanta Jena