Jitendriya Nanda vs Anasuya Mishra
2022 Latest Caselaw 2107 Ori

               IN THE HIGH COURT OF ORISSA AT CUTTACK
                               MATA No.57 of 2022
       Jitendriya Nanda                          ......              Appellant
                                                  Mr. D.P. Pradhan, Advocate

                                      -versus-
       Anasuya Mishra                            ......               Respondent

                              CORAM:
                              JUSTICE C.R. DASH
                              JUSTICE M.S. SAHOO
                                     ORDER

5.04.2022 Order No.

01. 1. This matter is taken up through hybrid mode.

2. Certified copy of the trial Court judgment shall be filed within two weeks, as undertaken by learned counsel for the Appellant.

3. Office to verify and proceed accordingly.

(C.R. Dash) Judge

(M.S. Sahoo) Judge Murmu