Dr. Asit Kumar Jenamani vs State Of Odisha And Others
2022 Latest Caselaw 2104 Ori

     IN THE HIGH COURT OF ORISSA AT CUTTACK
                    W.P.(C) No. 13666 of 2020

                W.P.(C) Nos.5155 and 5620 of 2019
      W.P.(C) Nos. 11000, 13667, 15612, 15615, 15782, 17565,
         19442, 26871, 30607, 36139, 36142 of 2020

                    W.P.(C) No.17106 of 2021


W.P.(C) No.13666 of 2020
Dr. Asit Kumar Jenamani               ....            Petitioner
W.P.(C) No.5155 of 2019
Dr. Akshay Kumar Swain                ....            Petitioner
W.P.(C) No.5620 of 2019
Trilochan Sathua                      ...             Petitioner
W.P.(C) No.11000 of 2020
Ganeswar Jena                         ...             Petitioner

W.P.(C) No.13667 of 2020
Nrusingha Charan Dash                 ...             Petitioner

W.P.(C) No.15612 of 2020
Trilochan Pradhan                     ...             Petitioner
W.P.(C) No.15615 of 2020
Subhash Chandra Malla                 ...             Petitioner

W.P.(C) No.15782 of 2020
Dr. Kabindra Das                      ...             Petitioner
W.P.(C) No.17565 of 2020
Dr. Gyandendranath Das                ...             Petitioner

W.P.(C) No.19442 of 2020
Dr. Siddhartha Kumar Sahu             ...             Petitioner
W.P.(C) No.26871 of 2020
Siba Prasad Nayak                     ...             Petitioner
W.P.(C) No.30607 of 2020
Rabindra Kumar Mahapatra              ...             Petitioner

                                                    Page 1 of 2
                  W.P.(C) No.36139 of 2020
                 Sushil Kumar Choudhury                      ...              Petitioner

                 W.P.(C) No.36142 of 2020
                 Nishikanta Senapati                         ...              Petitioner

                 W.P.(C) No.17106 of 2021
                 Dr. Jyotirmayee Dash                        ...              Petitioner
                                                 -versus-
                 State of Odisha and Others                  ....       Opposite Parties

                 Advocates, appeared in these cases:

                 For Petitioner(s)           :       Mr. Purusottam Chuli , Advocate
                                                         Mr. S.C. Acharya, Advocate
                                                           Mr. K.K. Swain, Advocate

                 For Opposite Parties        :                        Mr. P.K. Muduli
                                                                 Addl. Govt. Advocate
                 CORAM:
                 THE CHIEF JUSTICE
                 JUSTICE R.K. PATTANAIK
                                              ORDER

Order No. 05.04.2022

10. 1. Heard learned counsel for the parties.

2. Hearing concluded. Judgment is reserved in all the cases.

3. Learned counsel for the parties are permitted to file their respective written notes of submission within one week.

(Dr. S. Muralidhar) Chief Justice

(R.K. Pattanaik) Judge S.K. Jena/P.A.