Netaji Bhoi vs Bijaya Laxmi Behera @ Bhoi
2021 Latest Caselaw 9291 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 RPFAM No. 125 of 2019

              Netaji Bhoi                               ....           Petitioner

                                      Mr. M. Mishra, Advocate

                                       -versus-
              Bijaya Laxmi Behera @ Bhoi                ....          Opp. Party

                                      Mr. D.P. Dhal, Advocate

                                       CORAM:
                            JUSTICE BISWAJIT MOHANTY

                                  ORDER

Order No. 03.09.2021

12. This matter is taken up by video conferencing mode.

Heard Mr. Mishra, learned counsel for the petitioner and Mr. D.P. Dhal, learned counsel for the opposite party.

Further hearing is concluded.

Judgment is reserved.

RJ                                                   (Biswajit Mohanty)
                                                          Judge