Puvvala Nageswar Rao vs Talent College Of Science And
2021 Latest Caselaw 12306 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                         RSA No.87 of 2020
                    Puvvala Nageswar Rao                      ....           Appellant
                                                    Ms. Deepali Mohapatra, Advocate
                                               -versus-
                    Talent College of Science and
                    Technology & Another                      ....        Respondents



                              CORAM:
                              SHRI JUSTICE B. P. ROUTRAY
                                            ORDER

30.11.2021 Order No.

02. 1. It is submitted by Ms. Mohapatra, learned counsel for the Appellant that the Appellant may be exempted from filing of the certified copy of the impugned judgment since he has already filed the same in RSA No.86 of 2020.

2. Accordingly, the prayer is allowed and RSA No.86 of 2020 be tagged to this appeal. Office is directed to complete the S.R. and list both the appeals on 7th January, 2022.

( B.P. Routray) Judge M.K.Panda