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Pravat Kumar Tripathy vs Republic Of India
2021 Latest Caselaw 12303 Ori

Citation : 2021 Latest Caselaw 12303 Ori
Judgement Date : 30 November, 2021

Orissa High Court
Pravat Kumar Tripathy vs Republic Of India on 30 November, 2021
                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                 CRLMC No.122 of 2021
                 Pravat Kumar Tripathy                  ....          Petitioners
                                               Mr. Siba Sankar Mishra, Adv. &
                                               Mr. A.P. Bose, Adv.

                                             -versus-

                 Republic of India, Central Bureau      ....            Opp. Party
                 of Investigation


                                               Mr. Sarthak Nayak, Adv. (CBI)
                           CORAM:
                           JUSTICE S.K. PANIGRAHI
                                        ORDER
     Order No.                         30.11.2021
       07.       1.      This matter is taken up through hybrid mode under the

heading "To Be Mentioned".

2. Further hearing is taken up.

3. Heard learned counsel for the Parties.

4. Learned counsel for the parties are directed to file written notes of submission by 3rd December, 2021.

5. Hearing is concluded. Judgment/ Order is reserved.

( S.K. Panigrahi) Judge BJ

 
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