Ratikanta Mohanta vs Khetramohan Mohanta And Others
2021 Latest Caselaw 12300 Ori

                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                    RSA No.518 of 2018
                    Ratikanta Mohanta                          ....           Appellant
                                                         Ms. P.S. Mohanty, Advocate
                                                -versus-
                    Khetramohan Mohanta and Others             ....        Respondents



                              CORAM:
                              SHRI JUSTICE B. P. ROUTRAY
                                             ORDER

30.11.2021 Order No.

03. 1. As prayed on behalf Appellant seven days' time is granted as a last chance to file the certified copy of the trial court judgment and to remove the defects.

( B.P. Routray) Judge M.K.Panda