Nakhila @ Sushila @ Susil @ vs State Of Odisha
2021 Latest Caselaw 12296 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   CRLA No.734 of 2018
                 Nakhila @ Sushila @ Susil @       ....            Appellant
                 Laxmidhar Sahu @ Laxmidhar
                 Sahoo
                                           Mr. Ramani Kanta Pattanaik, Adv.
                                             -versus-

                 State of Odisha                        ....          Respondent
                                                 Mr. Karunakar Gaya, ASC
                                                 Mr. M.K. Mohanty, ASC
                           CORAM:
                           JUSTICE S.K. PANIGRAHI
                                        ORDER

     Order No.                         30.11.2021
       01.       1.      This matter is taken up through hybrid mode under the

heading "To Be Mentioned".

2. Further hearing is taken up.

3. Heard learned counsel for the Parties.

4. Hearing is concluded. Judgment/ Order is reserved.

( S.K. Panigrahi) Judge BJ