Suraj Mandal vs State Of Orissa
2021 Latest Caselaw 12293 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                    CRLREV No.210 of 2021
                 Suraj Mandal                          ....          Petitioners
                                                Mr. Suryakanta Dwibedi, Adv.
                                             -versus-

                 State of Orissa.                       ....            Opp. Party
                                                   Mr. P.K. Maharaj, ASC
                                                   Mr. M.K. Mohanty, ASC
                           CORAM:
                           JUSTICE S.K. PANIGRAHI
                                        ORDER

30.11.2021 Order No. CRLREV Nos.210, 211 and 212 of 2021

06. 1. These matters are taken up through hybrid mode under the heading "To Be Mentioned".

2. Further hearing is taken up.

3. Heard learned counsel for the Parties.

4. Learned counsel for the parties are directed to file written notes of submission by 3rd December, 2021.

5. Hearing is concluded. Judgment/ Order is reserved.

( S.K. Panigrahi) Judge BJ