Amitav Tripathy vs Orissa High Court Represented ...
2021 Latest Caselaw 12150 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK


                                   W.P.(C) No.1957 of 2018

             Amitav Tripathy                           ....             Petitioner
                                                      Ms. Sujata Jena, Advocate
                                        -versus-
             Orissa High Court represented through ....          Opp. Party
             Registrar General
                                                    Mr. P.K. Muduli, AGA

                           CORAM:
                           THE CHIEF JUSTICE
                           JUSTICE A.K. MOHAPATRA

                                          ORDER

Order No. 24.11.2021

22. 1. Ms. Jena, learned counsel appearing for the Petitioner, has placed reliance on the judgment of this Court in Prajna Lalit Mishra v. OPSC 201 6(I) ILR CUT-652 and submitted that since vacancies are available even today, the Petitioner could be appointed.

2. Mr. Muduli, learned Additional Government Advocate seeks time for instruction.

3. List on 12th January, 2022.

(Dr. S. Muralidhar) Chief Justice

( A.K. Mohapatra ) Judge R.K. Singh/Jagabandhu