Mrs. Ashalaxmi Mohanty vs Unknown
2021 Latest Caselaw 12097 Ori

                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                                WP(C) NO.14342 OF 2005
            Mrs. Ashalaxmi Mohanty                  ....                Petitioner

                                                         Mr.B.S.Mohanty, Adv.

                                         -versus-

            Central Administrative Tribunal &       ....            Opp.Parties
            ors.
                                                            Mrs.B.Dash, SCC

                        CORAM:
                        JUSTICE C.R.DASH
                        JUSTICE BISWANATH RATH
                                        ORDER

23.11.2021 Order No.

9. 1. Hearing concluded. Judgment reserved.

(C.R.Dash) Judge

(Biswanath Rath) Judge M.K.Rout