Dukhi Shyam Rout (Since Dead & vs Spl. Lao
2021 Latest Caselaw 11920 Ori

                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                     LAA No.42 of 2012


                  Dukhi Shyam Rout (since dead &          ....            Appellants
                  his LRs) & Others
                                                               Mr. S. Das, Advocate
                                               -versus-
                  Spl. LAO, Lanjigarh Road-               ....          Respondents
                  Junagarh Rail Link Project &
                  Others

                                                          Mr. G.N. Rout, ASC
                                                          M/s.Miss Kalpana
                                                          Pattnaik & D. Rath,
                                                          Advocates (for
                                                          Respondent No.2)
                            CORAM:
                            MR. JUSTICE D.DASH

                                              ORDER

18.11.2021 Order No.

04. 1. This matter is taken up through hybrid arrangement (virtual/physical mode).

2. A memo with documents being filed by the Appellant in Court today are taken on record.

3. Heard learned counsel for the parties.

4. Hearing is concluded.

5. Judgment is reserved.

(D. Dash), Judge.

Aksethy