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Madhusmita Nayak And Others vs Siba Sankar Panda And Another
2021 Latest Caselaw 11771 Ori

Citation : 2021 Latest Caselaw 11771 Ori
Judgement Date : 15 November, 2021

Orissa High Court
Madhusmita Nayak And Others vs Siba Sankar Panda And Another on 15 November, 2021
                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                      MACA No.971 of 2007

                 Madhusmita Nayak and others         ....          Appellants
                                           Mr.Kalpataru Panigrahi, Advocate
                                          -versus-
                 Siba Sankar Panda and another       ....        Respondents
                            Mr.B.Dasmohapatra, Advocate for Respondent No.2

                            CORAM:
                            JUSTICE B. P. ROUTRAY

                                          ORDER

15.11.2021 Order No.

5. 1. Heard Mr.Panigrahi, learned counsel for the Appellants and Mr.B.Dasmohapatra, learned Advocate for Respondent No.2.

2. Hearing concluded. Judgment reserved.

( B.P. Routray) Judge

C.R.Biswal

 
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