Divisional Manager vs Judhistira Biswal And Another
2021 Latest Caselaw 11765 Ori

                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                                      MACA No.551 of 2020
             Divisional Manager, M/s.National           ....           Appellant
             Insurance Co. Ltd.
                                                       Miss S. Das, Advocate
                                        -versus-
             Judhistira Biswal and another          ....       Respondents
                                 Mr. K. Das, Advocate for Respondent No.1

                         CORAM:
                         JUSTICE B. P. ROUTRAY
                                         ORDER

15.11.2021 Order No. I.A. No.863 of 2020

05. 1. This is an application to dispense with filing of certified copy of the impugned judgment.

2. Since the certified copy of the impugned judgment has already been filed in MACA No.552 of 2020, which is a common judgment, the prayer to dispense with filing of certified copy of the impugned judgment is allowed.

3. I.A. is disposed of.

MACA No.551 of 2020

4. List this matter on 25th November, 2022 along with MACA No.552/ 2020, MACA No.646/2019 and MACA No.647/2019.

5. The parties are directed to exchange the copies of the appeal memo between themselves.

( B.P. Routray) Judge

B.K. Barik