Dr. Manamohan Biswal vs State Of Odisha & Ors
2021 Latest Caselaw 11763 Ori

                                      1


        IN THE HIGH COURT OF ORISSA AT CUTTACK


                    W.P(C) No.17194 OF 2021

  Dr. Manamohan Biswal                      .....                  Petitioner

                                                          Mr. U.C. Mohanty,
                                                                   Advocate
                                    Vs.
  State of Odisha & Ors.                    .....             Opposite party

                                                        Mr. A.K. Mishra, AGA
                                                                  (O.Ps. 1-4)

                                                       Mr. P.K. Mohanty, Sr.
                                                                   Advocate
                                                                    (O.P. 5)

             CORAM:
                 DR. JUSTICE B.R. SARANGI

                                            ORDER

15.11.2021

Order No. This matter is taken up by hybrid mode.

2. Heard Mr. U.C. Mohanty, learned counsel for the petitioner; Mr. A.K. Mishra, learned Additional Government Advocate and Mr. P.K. Mohanty, Sr. Advocate appearing along with Mr. P. Mohanty, learned counsel for O.P.S.C.- opposite party no.5.

3. Judgment is reserved.

Alok (DR. B.R. SARANGI) JUDGE