Nabaghan Das vs Collector
2021 Latest Caselaw 11489 Ori

                IN THE HIGH COURT OF ORISSA AT CUTTACK

                            WP(C) No. 833 of 2009

              Nabaghan Das                   ....         Petitioner
                                 Mr. Prafulla Kumar Rath, Advocate
                                    -versus-

              Collector, Jajpur and others ....           Opp. Parties

                                              Mr. L. Samantray, AGA
                          CORAM:
                          JUSTICE JASWANT SINGH
                          JUSTICE S.K. PANIGRAHI

                                       ORDER (Oral)

Order No. 09.11.2021

10. 1. This matter is taken up by virtual/physical mode.

2. Counsel for the Petitioner and learned AGA pray for time to submit their written submission along with Judgments and provisions of the statute to be relied upon.

3. List on 08.03.2022.

4. Interim order passed earlier shall continue till further orders.

(Jaswant Singh) Judge

(S. K. Panigrahi) Judge

AKP